Bombay High Court
Tardeo Properties Pvt.Ltd vs The Municipal Corporation Of Greater ... on 4 December, 2018
Before : Aniruddha M. Chandekar
Prothonotary & Senior Master
Date : 4th December, 2018
FOR REJECTION (ORIGINAL SIDE MATTERS) :
84 NMWL/786/2015 ) Mr. Sandeep Bhagwat, Advocate for
WP/2071/2015 ) Applicant.
)
) Mr. Hrishikesh Shukla I/b. LJ Law,
) Advocate for Respondents.
) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered till 01.01.2019, failing ) Notice of Motion to stand rejected for ) non-removal of office objections under ) O.S.Rule 986.
85 NMWL/793/2015 ) Ms. Chandana Salgaocar, Advocate for
WP/2511/2015 ) Applicant.
)
) P.C. : As a last chance, time is granted to
) Applicants and/or their Advocate to
) remove office objections on the Notice
) of Motion and get the same numbered
) and registered till 01.01.2019, failing
) Notice of Motion to stand rejected for
) non-removal of office objections under
) O.S.Rule 986.
86 NMWL/800/2015 ) None present.
WP/2445/2004 )
) P.C. : As a last chance, time is granted to
87 NMWL/802/2015 ) Applicants and/or their Advocate to
WP/2445/2004 ) remove office objections on the Notice
) of Motions and get the same numbered
88 NMWL/805/2015 ) and registered till 01.01.2019, failing
WP/2445/2004 ) Notice of Motions to stand rejected for
) non-removal of office objections under
) O.S.Rule 986.
Date : 04.12.2018 Prothonotary & Senior Master
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