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State of Punjab - Section

Section 35 in The Punjab Opium Orders, 1956

35.

Any consignment of poppy-heads which in the course of transit by rail but which is not covered by a pass issued under the Punjab Opium Prohibition Rules, 1959 or is not being transported in accordance with any other rules or law, relating to opium, for the time being in force may be seized and detained by any railway police or excise officer.G - Sale of Opium