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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(b) in The Punjab Motor Transport Workers Rules, 1963

(b)The height of every room in the building shall be not less than 3.6576 metres from the floor level to the lowest part of the roof and there shall be at least 4.64515 square metres of floor area for every motor transport worker required to halt at night.