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Supreme Court - Daily Orders

Pooja Verma vs Guru Gobind Singh Indraprashta ... on 6 September, 2017

Author: L. Nageswara Rao

Bench: L. Nageswara Rao

                   CHAMBER MATTER-9                COURT NO.7             SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (C)     No... D. 28689/2016

                   (From the impugned final order dated 31.05.2016 passed by the
                   High Court of Delhi at New Delhi in LPA No. 284/2016)


                   POOJA VERMA                                          Petitioner(s)

                                                    VERSUS

                   GURU GOBIND SINGH INDRAPRASHTA UNIVERSITY & ANR.     Respondent(s)
                   (Office report on default)

                   Date :06-09-2017 This petit
                   ion was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                               [IN CHAMBER]

                   For Petitioner(s)    Mr. Karunakar Mahalik, AOR (NP)

                   For Respondent(s)

                         UPON perusing the papers the Court made the following
                                              O R D E R

Counsel for the petitioner is granted two weeks' time to cure the defects and to file proof of deposit of Rs. 2,000/-.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.09.06 17:09:18 IST Reason: