Supreme Court - Daily Orders
Pooja Verma vs Guru Gobind Singh Indraprashta ... on 6 September, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
CHAMBER MATTER-9 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No... D. 28689/2016
(From the impugned final order dated 31.05.2016 passed by the
High Court of Delhi at New Delhi in LPA No. 284/2016)
POOJA VERMA Petitioner(s)
VERSUS
GURU GOBIND SINGH INDRAPRASHTA UNIVERSITY & ANR. Respondent(s)
(Office report on default)
Date :06-09-2017 This petit
ion was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBER]
For Petitioner(s) Mr. Karunakar Mahalik, AOR (NP)
For Respondent(s)
UPON perusing the papers the Court made the following
O R D E R
Counsel for the petitioner is granted two weeks' time to cure the defects and to file proof of deposit of Rs. 2,000/-.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.09.06 17:09:18 IST Reason: