Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Sikkim - Subsection Section 69(d) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (d)alters, moves, destroys or defaces any boundary marks of any forest to which the provisions of this Act are applicable;
