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Union of India - Section

Section 3 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Chairperson And Vice-Chairperson) Rules, 1998

3. Tenure.

- A Chairperson shall hold office for a period of three years from the date on which he enters his office but shall be eligible for re-appointment for another term of three years :Provided that no Chairperson shall hold office as such after the attains the age of seventy years, whichever is earlier.