- At the end of each month a list in B.P. Form No. 92A showing all outstanding processes issued in the previous month shall be forwarded from the Sadar and Sub-divisional Courts to the office of the Superintendent, necessary extracts regarding warrants issued on Railway police cases being sent to the office of the Superintendent of Railway Police concerned. The list of January, however, should show all outstanding processes as entered in the pending process register maintained under regulation 471(c) and shall be drawn up in B.P. Form No. 92 (see regulation 471).
