Supreme Court - Daily Orders
Department Of Communication, Delhi vs Qualcomm Incorporated on 20 January, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Prafulla C. Pant
ITEM NO.4 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 966/2014
DEPARTMENT OF COMMUNICATION, DELHI Appellant(s)
VERSUS
QUALXOMM INCORPORATED USA & ANR. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal. and
exemption from filing O.T. and permission to file lengthy list of
dates and stay and office report)
Date : 20/01/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Ms. Menaka Guruswamy,Adv.
Mr. Vivek Paul Oriel,Adv.
Ms. Rashmi Malhotra,Av.
Mr. S. Saini,Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. N. Ganpathy,Adv.
Ms. Bhavi Sanghvi,Adv.
Mr. Malhar Zarakia,Adv.
Mr. Munal Shankar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Call on 17.02.2015, immediately after the overnight part heard, if any.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.01.21
15:41:32 IST
Reason: