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State of Madhya Pradesh - Section

Section 28 in The M.P. Homoeopathy Council (General) Rules, 1976

28.

As far as possible, a report shall be kept of the observations and a discussions at the meetings in as much accurate a manner as possible for the members of the Council. The detailed proceedings of the meetings which shall be treated as "confidential" shall be kept in the office with the Registrar, and shall be open to member for inspections subject to the permission of the President. No copy of proceedings held in camera shall be supplied but can only be inspected by the members.