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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)[ not more than five Head of the University Department to be nominated by the Vice-Chancellor by rotation, in the manner specified by the Statutes; [Clauses (v) and (vi) were substituted for the original by Gujarat 7 of 1987, Section 13 (3).]