Bombay High Court
Aarti Thakur vs State Of Maharashtra, Through Women And ... on 14 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4267 OF 2014
Aarti Thakur ....Petitioner
V/S
State Of Maharashtra, Through Women And ....Respondent
Child Development Dept Ms Meenaz Kakalia i/by Gayatri J Singh And Kranti L.c. For Petitioner Mr Prashant More AGP for R.no. 1 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 14th September, 2018 P.C. :
Not before the bench of which Hon ble Shri Justice A.S.OKA J. is a member.
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