Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] Union of India - Subsection Section 1(2)(b) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989 (b)the bonds issued and sold by the National Housing Bank from the date of coming into force of these regulations.