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Madhya Pradesh High Court

Arunendra Prasad Maurya vs Madhya Pradesh Poorv Kshetra Vidyut ... on 17 June, 2021

Author: Atul Sreedharan

Bench: Atul Sreedharan

                                                                               1                              WP-20351-2020
                                                       The High Court Of Madhya Pradesh
                                                                  WP-20351-2020
                                   (ARUNENDRA PRASAD MAURYA Vs MADHYA PRADESH POORV KSHETRA VIDYUT VITARAN
                                                    COMPANY LIMITED MPPKVVCL AND OTHERS)

        5
        Jabalpur, Dated : 17-06-2021
                                                  Heard through Video Conferencing.
                                                  Mr. Vijay Raghav Singh, learned counsel for the petitioner.
                                                  Mr. Ankit Agrawal, learned counsel for the respondents.

The reply is still awaited in this case.

Under the circumstances, list this case on 13.7.2021. Interim relief to continue till the next date of hearing.

(ATUL SREEDHARAN) JUDGE ps PRASHANT Digitally signed by PRASHANT SHRIVASTAVA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA SHRIVASTA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=ece48d19937645a6267b9b5ec6a49 fcd15bfc04d16d24c3fe6b477bde7632d74, VA cn=PRASHANT SHRIVASTAVA Date: 2021.06.18 11:44:24 +05'30'