Madhya Pradesh High Court
Arunendra Prasad Maurya vs Madhya Pradesh Poorv Kshetra Vidyut ... on 17 June, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 WP-20351-2020
The High Court Of Madhya Pradesh
WP-20351-2020
(ARUNENDRA PRASAD MAURYA Vs MADHYA PRADESH POORV KSHETRA VIDYUT VITARAN
COMPANY LIMITED MPPKVVCL AND OTHERS)
5
Jabalpur, Dated : 17-06-2021
Heard through Video Conferencing.
Mr. Vijay Raghav Singh, learned counsel for the petitioner.
Mr. Ankit Agrawal, learned counsel for the respondents.
The reply is still awaited in this case.
Under the circumstances, list this case on 13.7.2021. Interim relief to continue till the next date of hearing.
(ATUL SREEDHARAN) JUDGE ps PRASHANT Digitally signed by PRASHANT SHRIVASTAVA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA SHRIVASTA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=ece48d19937645a6267b9b5ec6a49 fcd15bfc04d16d24c3fe6b477bde7632d74, VA cn=PRASHANT SHRIVASTAVA Date: 2021.06.18 11:44:24 +05'30'