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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(11) in The Bombay Dentists Rules, 1951

(11)The Returning Officer shall notify in the Bombay Government Gazette and in such other manner as the Council may direct, the date, time and place fixed by the Council for each of the following stages of the election, namely
(i)Last date for the receipt of the nomination papers.
(ii)Date and place for scrutiny of nomination papers.
(iii)Last hour and date for withdrawal of candidature.
(iv)Date, time and place for counting of votes.