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[Cites 0, Cited by 0] [Section 58B(2)] [Section 58B] [Entire Act]

Union of India - Subsection

Section 58B(2)(d) in The Wild Life (Protection) Amendment Act, 2002

(d)" concealment" means the concealment or disguise of the nature, source, disposition, movement or ownership of property and includes the movement or conversion of such property by electronic transmission or by any other means;