Section 12(4)(b) in Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019

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Union of India - Subsection

Section 12(4)(b) in Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019

(b)provide the login ID and the details of a facility for generating password for access to the electronic means for casting vote in a secure manner; and

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Union of India - Subsection

Section 12(4)(b) in Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019