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[Cites 0, Cited by 0] [Section 280] [Entire Act]

Bengal Presidency - Subsection

Section 280(g) in Police Regulations, Bengal , 1943

(g)The number of witnesses required to attend a house-search depends on the circumstances of each particular case, and no hard-and-fast rule can be laid down. The witnesses selected should be residents of the same or adjoining villages. If necessary, such residents may be served with an order in writing to attend and witness the search.