Madras High Court
M/S.Kmp Spinners Private Limited vs The Debts Recovery Tribunal on 10 July, 2020
Bench: M.M.Sundresh, R.Hemalatha
W.P.No. 8945 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 10.07.2020
CORAM
THE HON'BLE MR.JUSTICE M.M.SUNDRESH
and
THE HON'BLE MRS.JUSTICE R.HEMALATHA
W.P.No.8945 of 2020
& W.M.P.Nos. 10878 & 10879 of 2020
M/s.KMP Spinners Private Limited,
S.F.No.299/7, Paraikkadu, Chinnarampalayam,
Elanthakuttai Privu, Veppadai Post,
Tiruchengode Taluk, Erode – 638 008.
Rep. by its Authorized Signatory,
Mr.K.M.Pannerselvam ... Petitioner
Vs
1.The Debts Recovery Tribunal
2nd and 3rd Floors, Jawans Bhavan,
27, T.B.Road,
Coimbatore – 641018.
2.The Authorized Officer,
M/s.Indian Overseas Bank,
Erode Main Branch,
12 APT Road, Sathy Road,
Park Road Junction,
Erode – 638 003. ... Respondents
Petition filed under Article 226 of the Constitution of India
praying to issue a writ of certiorarified mandamus calling upon the
second respondent to (1) quash the sale notice dated 20.01.2020 and
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W.P.No. 8945 of 2020
set aside the sale of properties in the e-auction conducted on
26.02.2020; (2) direct the 2nd respondent to substitute the new
Investor Mr.Rajendran Kumaraswamy in the place of the alleged third
party purchaser and register the sale in favour of the said new investor
without creating any hassles or demur or delay.
For Petitioner .. No appearance
For Respondents .. R1 - Tribunal
ORDER
(Order of the Court was made by M.M.SUNDRESH, J.) When the matter was listed on 08.07.2020, there was no representation on behalf of the petitioner. Therefore, the matter was directed to be listed on 10.07.2020 under the caption 'for dismissal'.
Even today, there is no representation on behalf of the petitioner.
Hence the writ petition is dismissed for non-prosecution. No costs.
Consequently, connected W.M.P.Nos. 10878 & 10879 of 2020 are closed.
(M.M.S., J.) (R.H., J.) 10.07.2020 Index : Yes/No mmi/ssm Page 2 of 4 http://www.judis.nic.in W.P.No. 8945 of 2020 To
1.The Debts Recovery Tribunal 2nd and 3rd Floors, Jawans Bhavan, 27, T.B.Road, Coimbatore – 641018.
2.The Authorized Officer, M/s.Indian Overseas Bank, Erode Main Branch, 12 APT Road, Sathy Road, Park Road Junction, Erode – 638 003 Page 3 of 4 http://www.judis.nic.in W.P.No. 8945 of 2020 M.M.SUNDRESH, J.
and R.HEMALATHA,J.
mmi/ssm W.P.No.8945 of 2020 10.07.2020 Page 4 of 4 http://www.judis.nic.in