Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(5)(c) in The Maharashtra Value Added Tax Act, 2002

(c)[* * *] [[Clause (c) was deleted by Maharashtra 15 of 2011, Section 13, (w.e.f. 1-5-2011).