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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab Weights and Measures (Enforcement) Act, 1958

(g)"standard weight or measure" means any unit of mass or measure referred to in sub-section (1) of Section 13 of the Standards of Weights and Measures Act, 1956 and includes any other weight or measure permitted to be used by the Central Government in pursuance of sub-section (1) of Section 14 of that Act;