Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(3)(b) in The Karnataka Information Technology Investment Regions Act, 2010 (b)shall be a combination of production units, public utilities, logistic, environmental protection mechanisms, residential areas and administrative services;