Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 41]

Gujarat High Court

Dhrutaben N Patel & 1 ­ vs State Of Gujarat & 1 ­ on 19 April, 2010

Author: K.S. Jhaveri

Bench: Ks Jhaveri

         SCA/1082/2010                                    1/1                                               ORDER



                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                      SPECIAL CIVIL APPLICATION No. 1082 of 2010



         ========================================================= 
                          DHRUTABEN N PATEL & 1 ­ Petitioner(s)
                                                      Versus
                           STATE OF GUJARAT & 1 ­ Respondent(s)
         ========================================================= 

         Appearance :
         MR.B K.RAJ for Petitioner(s) : 1 ­ 2.
         GOVERNMENT PLEADER for Respondent(s) : 1,
         NOTICE SERVED BY DS for Respondent(s) : 1,
         DS AFF.NOT FILED (N) for Respondent(s) : 2,
         ========================================================= 

                         CORAM :  HONOURABLE MR.JUSTICE KS JHAVERI



                                            Date : 19/04/2010 



         ORAL ORDER 

Process   fees   to   be   paid   on     or   before   23rd  April   2010. 

Returnable date is not required to be extended as the applicant  has assured direct service. 

(K.S. Jhaveri,J.) mary// HC-NIC Page 1 of 1 Created On Wed Dec 07 02:11:48 IST 2016