Gujarat High Court
Dhrutaben N Patel & 1 vs State Of Gujarat & 1 on 19 April, 2010
Author: K.S. Jhaveri
Bench: Ks Jhaveri
SCA/1082/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 1082 of 2010
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DHRUTABEN N PATEL & 1 Petitioner(s)
Versus
STATE OF GUJARAT & 1 Respondent(s)
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Appearance :
MR.B K.RAJ for Petitioner(s) : 1 2.
GOVERNMENT PLEADER for Respondent(s) : 1,
NOTICE SERVED BY DS for Respondent(s) : 1,
DS AFF.NOT FILED (N) for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE KS JHAVERI
Date : 19/04/2010
ORAL ORDER
Process fees to be paid on or before 23rd April 2010.
Returnable date is not required to be extended as the applicant has assured direct service.
(K.S. Jhaveri,J.) mary// HC-NIC Page 1 of 1 Created On Wed Dec 07 02:11:48 IST 2016