Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(6) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(6)The Commission may also effect service or give directions for effecting service in any other manner it considers appropriate.