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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(a) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(a)Joint Secretaries to Government, Indian Administrative Service Officers of the Orissa Cadre (other than those mentioned in Rule 5), Chief Editor, Gazetteers, Officers of the Board of Revenue (including Special Relief and all other wings) of the tank of Deputy Secretary, Board of Revenue, Secretaries/ Additional Secretaries to Revenue Divisional Commissioners, Heads/Additional Heads of Departments (other than those mentioned elsewhere). Additional Head of District Offices in the Revenue hierarchy.