Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 341] [Entire Act] State of Punjab - Subsection Section 341(2) in Punjab Jail Manual, 1996 (2)The Deputy Superintendent shall, on the occurrence of an escape or outbreak, send word to the officer in charge of the nearest police station.
