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State of Uttar Pradesh - Section

Section 755 in Rules under the United Provinces Excise Act, 1910

755. Notice to be given to officer-in-charge when wash is to be prepared.

- When wash is about to be prepared the distiller shall give notice to the officer-in-charge and as soon as the wash is ready for gauging and proving, submit to him a declaration in writing on the prescribed form (P.D. 8) specifying the kind and quantity of materials used, the number of gallons of wash made, and its initial specific, corrected for temperature.