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Andhra Pradesh High Court - Amravati

M/S. Vasavi Power Services Private ... vs Canara Bank on 16 October, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.No.24841 OF 2023 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE RNT,J & DVR,J

3. 16.10.2023 On the request made on behalf of the learned counsel for the petitioner that he is unwell, list on 06.11.2023.

________ RNT,J ________ DVR,J Scs