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[Cites 0, Cited by 0] [Section 355(1)] [Section 355] [Entire Act]

State of Chattisgarh - Subsection

Section 355(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)issue a temporary or standing order that any dogs without collars or with other marks distinguishing them as private property found straying on the streets or beyond the enclosure of the houses of the owners of such dog should be destroyed and destroy or cause them to be destroyed accordingly :