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State of Uttar Pradesh - Section

Section 1 in U.P. Government Degree Colleges Contractually Working Lecturers Regularisation Rules, 2016

1. Short title, commencement and applicability.

(1)These rules shall be called the Uttar Pradesh Government Degree Colleges Contractually Working Lecturers Regularisation Rules, 2016.
(2)They shall come into force at once.