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[Cites 0, Cited by 0] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(6) in The Oil Mines Regulations, 2017

(6)The manager shall-
(a)specify the nature and frequency of examination that may be carried out, before first use of the equipment on the installation and also after any modification or repair; and
(b)review and modify the emergency plan periodically and in particular before any alteration is carried out and submit a copy thereof to the Regional Inspector.
Chapter- IXMachinery, Plant and Equipment