Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(2)(g) in Vijaybhoomi University, Raigad Act, 2018 (g)the provisions regarding exemption of students from payment of tuition fee and for awarding to them scholarships and fellowships ;