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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1) in The Shree Somnath Sanskrit University Act, 2005

(1)All teaching works recognised by the University shall be conducted either,-
(a)in the University, or
(b)in the affiliated colleges, or
(c)in the recognised or approved institutions, or
(d)such other places or centres which are recognised by the University, where such courses are conducted.