Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

M/S S P M Infra Ltd vs Add Chief Secretary Phed And Another on 17 December, 2013

Author: Ajay Rastogi

Bench: Ajay Rastogi

In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Arbitration Application No.6/2013 Date : 17.12.2013 Hon'ble Mr. Justice Ajay Rastogi Mr. Sameer Jain, for applicant.

Mr. Sarvesh Jain, for non-applicant. Counsel for applicant submits that the authorized signatory of the applicant firm is present in person & after seeking instructions submits that he is not interested to pursue the application any further & wants to withdraw. The application stands dismissed as prayed for. (Ajay Rastogi),J.

VS Shekhawat/-PA/p.1 6ARBAP13Dec17FnlDsps(D5).sxw Certificate - All corrections have been incorporated in the judgment/order being emailed/Vijay Singh Shekhawat/PAJ