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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Maharashtra - Subsection

Section 133(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)pensions (including contributions towards pensions) and other retiring allowances, gratuities or compassionate allowances payable to officers and servants and their families as provided by or under this Act,