Delhi High Court - Orders
Laksh Vir Singh Yadav vs Union Of India & Ors on 26 July, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1021/2016, CM APPL. 4449/2016 & CM APPL. 4263/2017
LAKSH VIR SINGH YADAV .....Petitioner
Through: Mr. Ashok Kumar Chaudhary,
Mr. Sanjay Vashishtha, Ms. Harshita
Rai and Mr. Prince Pathak, Advocates
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Deepak Tanwar, GP,
Mr. Rajdev Kumar, Mr. Bhanu Pratap
Singh and Mr. Hitesh Batra,
Advocates for R-1/UOI
Ms. Shiva Lakshmi, CGSC with
Mr. T. Hari Hara Sudhan,
Ms. Archana Surve, Advocates for
UOI
Ms. Mamta Rani Jha, Mr. Rohan
Ahuja, Ms. Shruttima Ehersa and
Mr. Vatsalya Vishal, Advocates for
R-2
Ms. Puhumi Aditya, Advocate for
Mr. Jawahar Raja, ASC for Indian
Kanoon
Mr. Ankit Jain, Ms. Neha Jain,
Mr. Aditya Chauhan, Ms. Apurva
Tyagi, Ms. Divyanshu and
Ms. Radhika Bansal, Advocates for
R-5
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 26.07.2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 21:01:59 List on 01.10.2024 at 3:45 PM.
DR. SUDHIR KUMAR JAIN, J JULY 26, 2024 N/AM This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 21:01:59