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Delhi High Court - Orders

Laksh Vir Singh Yadav vs Union Of India & Ors on 26 July, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~75
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 1021/2016, CM APPL. 4449/2016 & CM APPL. 4263/2017
                                                LAKSH VIR SINGH YADAV                    .....Petitioner
                                                              Through: Mr. Ashok Kumar Chaudhary,
                                                                       Mr. Sanjay Vashishtha, Ms. Harshita
                                                                       Rai and Mr. Prince Pathak, Advocates
                                                              versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Deepak Tanwar, GP,
                                                                                                               Mr. Rajdev Kumar, Mr. Bhanu Pratap
                                                                                                               Singh and Mr. Hitesh Batra,
                                                                                                               Advocates for R-1/UOI
                                                                                                               Ms. Shiva Lakshmi, CGSC with
                                                                                                               Mr.    T.   Hari      Hara   Sudhan,
                                                                                                               Ms. Archana Surve, Advocates for
                                                                                                               UOI
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Ahuja, Ms. Shruttima Ehersa and
                                                                                                               Mr. Vatsalya Vishal, Advocates for
                                                                                                               R-2
                                                                                                               Ms. Puhumi Aditya, Advocate for
                                                                                                               Mr. Jawahar Raja, ASC for Indian
                                                                                                               Kanoon
                                                                                                               Mr. Ankit Jain, Ms. Neha Jain,
                                                                                                               Mr. Aditya Chauhan, Ms. Apurva
                                                                                                               Tyagi,    Ms.     Divyanshu       and
                                                                                                               Ms. Radhika Bansal, Advocates for
                                                                                                               R-5

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 26.07.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 21:01:59 List on 01.10.2024 at 3:45 PM.

DR. SUDHIR KUMAR JAIN, J JULY 26, 2024 N/AM This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 21:01:59