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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4)(b) in The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

(b)when such an offender is found in the territory of a Protocol State in whose internal water or territorial waters or continental shelf the fixed platform is located; or