Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Tamilnadu - Subsection

Section 4B(1) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(1)in every building owned or occupied by the Government or a statutory body or a company or an institution owned or controlled by the Government, rain water harvesting structure shall be provided in the manner specified in rule 4-A on or before the 10th October, 2003.