Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(1)(c) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(c)be so located so that the risk of contamination by the movement of subsoil of other water eliminated to a large extent;