Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(1) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(1)All persons, wishing to float or otherwise convey timber by any river shall register, at the Office of the Forest Division to which the control of the river pertains, the mark or marks which indicate their proprietary right in regard to such timber.