Section 88 in The Dadra and Nagar Haveli Excise Regulation, 2012
88. Power of Administrator to regulate molasses black jaggery, mahua flower, etc., to prevent misuse. - The Administrator may frame rules to regulate, movement, possession and sale of molasses, blackjaggery, mahua flower, etc., indicating terms and conditions as are necessary and expedient to prevent their misuse for illicit distillation.
