Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(5) in The Organic Agricultural Produce Grading and Marking Rules, 2009 (5)In the event of a withdrawal of the right to use the aforesaid mark, the licence shall be returned to the Authorised Inspection and Certification Agency.
