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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

(1)Subject to the provisions of this Act, the main function of the appropriate authority shall be to recover any unpaid dues from the occupiers inorder to ensure the proper setting up operation and maintenance of the CETP within Delhi ;