Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Meghalaya - Subsection Section 97(iv) in The Meghalaya Co-operative Societies Rules (iv)draw up final balance-sheet as it stands on the date of cancellation of registration; and
