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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

5. Punishment of abettors:-

Whoever in any manner whatsoever causes, procures, counsels, aids, abets or is accessory to, the commission of any offence under section 3 or section 3-A or section 4 (1) or section 4-A or section 4-AA shall be punished with the punishment provided for the offence.