Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 40] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(g) in The Wakf Act, 1995

(g)to appoint and remove mutawallis in accordance with the provisions of this Act;