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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2)(a) in The Dadra and Nagar Haveli Excise Regulation, 2012

(a)the form in which an annual report shall be submitted by the Excise Commissioner under clause (i) of section 4;