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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Daman and Diu - Subsection

Section 12(2) in The Daman And Diu Panchayat Regulation, 2012

(2)A Gram Panchayat shall, consist of such number of seats, including the Sarpanch not being less than nine or more than fifteen, as the Director Panchayat may, with prior approval of the Administrator notify.