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Union of India - Section

Section 22 in The Footwear Design and Development Institute Act, 2017

22. Setting up of endowment fund.

- Notwithstanding anything contained in section 21, the Central Government may direct the Institute to-
(a)set-up an endowment fund and any other fund for specified purpose; and
(b)transfer money from its Fund to endowment fund or any other fund.