Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30I] [Entire Act] Union of India - Subsection Section 30I(2) in The Iron Ore Mines Labour Welfare Cess Rules, 1963 (2)There shall be maintained an independent welfare centre at each iron ore mine according to the prescribed standard.
