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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)The Collector shall by order pasted on the notice board of the Market Committee specify the symbols that may be chosen by candidates at an election in any constituency and the restrictions to which their choice shall be subject. [He shall hot allot any symbols which are associated with political parties.] [These words were added by G. N. of 7.6.1990.]